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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(k) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986

(k)"Polling Station" in relation to an election of a Member or election of Municipal Chairperson means the place fixed under Rule 31 for taking the poll at the election;