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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(2)(p) in The West Bengal Private Forests Act, 1948.

(p)the grant of loans referred to in sub-section (1) of section 8, the manner of making applications for such loans under sub-section (2) of that section, the manner in which such applications shall be considered and the recovery of such loans and the interest and costs in respect thereof under sub-section (4) of that section;