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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(3) in The Maharashtra Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2009

(3)When a sample has been taken by the Seed Inspector, he shall forward one seed sample to the Analyst for analysis and hand over another sealed sample in the prescribed manner, to the person from whom it was taken.