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Allahabad High Court

State Of U.P. vs Sanjay Chaudhary on 6 August, 2010

Author: Arvind Kumar Tripathi

Bench: Arvind Kumar Tripathi

Court No. - 52
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26222 of 2009
Petitioner :- State Of U.P.

Respondent :- Sanjay Chaudhary
Petitioner Counsel :- M.S. Yadav

Hon'ble Arvind Kumar Tripathi,J.

List revised.

List this case in the next cause list before appropriate Court along with Bail Cancellation Application No. 18501 of 2009. Order Date :- 6.8.2010 S.A.A.RizVi