Allahabad High Court
State Of U.P. vs Sanjay Chaudhary on 6 August, 2010
Author: Arvind Kumar Tripathi
Bench: Arvind Kumar Tripathi
Court No. - 52 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26222 of 2009 Petitioner :- State Of U.P. Respondent :- Sanjay Chaudhary Petitioner Counsel :- M.S. Yadav Hon'ble Arvind Kumar Tripathi,J.
List revised.
List this case in the next cause list before appropriate Court along with Bail Cancellation Application No. 18501 of 2009. Order Date :- 6.8.2010 S.A.A.RizVi