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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(vii) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(vii)"Corporation" means the Municipal Corporation of Chennai, Madurai, Coimbatore, Tiruchirappalli, Tirunelveli and Salem;