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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Goa - Subsection

Section 59(2) in Goa Prisons Rules, 2006

(2)All prisoners shall, subject to the following provisions, be thoroughly and carefully searched on their admission into a prison -(a)Class I prisoners shall be searched only in the presence of a Jailor.(b)Women prisoners shall be searched by a Matron and only in the presence of women.(c)Civil prisoners shall not be searched in the presence of any other prisoner.