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Jharkhand High Court

(Dr. Jagannath Tripathi & Ors. vs . The State Of Jharkhand & Ors.) on 7 July, 2022

Author: S.N. Pathak

Bench: S.N.Pathak

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                   W.P.(S). No. 5473 of 2021
             (Dr. Jagannath Tripathi & Ors. Vs. the State of Jharkhand & Ors.)
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CORAM: THE HON'BLE MR. JUSTICE DR. S.N.PATHAK For the Petitioners: Mr. Anil Kr. Sinha, Sr. Advocate Mr. L.V.N. Shahdeo, Advocate For the Resp. : Mr. K.K. Singh, SC-VI

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04/ 07.07.2022 As prayed, list this case after outcome of LPA No. 496 of 2019.

(Dr. S.N. Pathak, J.) kunal/-