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[Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(3)(iv) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(iv)to maintain and circulate from time to time the data of arrivals and rates of agricultural produces standard-wise brought into the market area for sale as may be prescribed.