Section 70F in Greater Hyderabad Municipal Corporation Act, 1955
70F. Delegation of powers of the Government.
- The Government may, by notification in the *Telangana Gazette, and subject to such restrictions and conditions as may be specified therein, delegate to any officer or any authority all or any of the powers vested in them by sections 70-A to 70-D (both inclusive), and may, in like manner, withdraw any powers so delegated.]
