Punjab-Haryana High Court
State Of Punjab And Ors vs Kashmir;Chand And Ors on 9 February, 2017
Daily Lok Adalat Bench No.2.
503
CWP No.17505 of 2001
State of Pb. through Chief Engineer/RSDC, Irrigation Works Pb. & anr.
Vs.
Kashmir Chand and anr.
Present: Ms.Sunanda Rattan, Addl. A.G., Punjab, with
Mr.Ajit Singh, Executive Engineer,
Workshop Division, RSD Shahpurkandi Township,
Tehsil Pathankot, District Gurdaspur.
None for respondent No.1.
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It has been stated by representative of the petitioner that the present writ petition has become infructuous and that hence, the same be dismissed as withdrawn.
Ordered accordingly.
(R.K.Nehru) President (Ram Chand Gupta) 09.02.2017 Member P.Seth 1 of 1 ::: Downloaded on - 18-02-2017 01:54:50 :::