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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Bihar - Subsection

Section 44(1)(vii) in The Bihar Intermediate Education Council Act, 1992

(vii)One member to be co-opted by the Governing Body from amongst such educationists or persons reputed for having academic interest who resides in the district, where the Institution is established.