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State of Madhya Pradesh - Section

Section 6 in The M.P. Paramedical Council (Maintenance, Publication and Revision of Register and Appeal) Rules, 2001

6. Certificate of Registration.

- Every enrolled paramedical practitioner shall be given a certificate of enrolment in Form-III. In the event of such certificate being lost, defaced or destroyed, a duplicate thereof shall he issued by the Registrar, on payment of a fees of Rs. 25/- and the certificate so issued shall be marked duplicate.