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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(10) in The Assam Engineering (Public Works Department) Service Rules, 1978

(10)The select list as finally approved shall be published by the Appointing Authority in the Assam Gazette within 15 days from the date of approval :Provided that the Government can remove any name from the select list in case of misconduct etc., coming to the notice of the Government and that no claim for promotion can be made on the basis of the select list.