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[Cites 0, Cited by 0] [Section 974] [Entire Act]

State of Punjab - Subsection

Section 974(5) in Punjab Jail Manual, 1996

(5)When a sanctioned jail work is to be executed by prison labour, the Superintendent will apply to the Executive Engineer for all tools, plant and materials required for the work. Such tools and materials shall be devoted solely to the purposes sanctioned in the estimate.