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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Uttar Pradesh - Subsection

Section 37(2) in The Uttar Pradesh State Sports University Act, 2021

(2)The surplus fund of the University shall be deposited in Nationalised Banks or invested in such manner by the Beard on the recommendation of the Finance Committee-or as per instructions of the Suite Government from time to time in that behalf.