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Chattisgarh High Court

Lalji Tandon vs South Eastern Coalfields Ltd on 17 July, 2025

                     HIGH COURT OF CHHATTISGARH AT BILASPUR

                                           WPC No. 800 of 2017

                          Lalji Tandon versus South Eastern Coalfields Ltd.

                                                Order Sheet



17.07.2025

None appears for the petitioner(s).

Shri Vinay Pandey, Dy AG for the State.

In absence of any representation of the petitioner(s), the matter could not be sent for mediation.

Sd/-

(Ravindra Kumar Agrawal) JUDGE padma Digitally signed by V PADMAVATHI Date: 2025.07.18 11:47:53 +0530