Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 242(1)] [Section 242] [Entire Act]

State of Telangana - Subsection

Section 242(1)(b) in Greater Hyderabad Municipal Corporation Act, 1955

(b)a specification of the vehicles and animals in respect of which the said persons are, respectively, liable to the said tax;