Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(e) in The Food Corporations Rules, 1965 (e)Director means a Director of the Corporation;(ee)[ "Form" means a form appended to these rules;] [Substituted by Notification No. G.S.R. 1133(E), dated 2.12.2016 (w.e.f. 13.1.1965)]
