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[Cites 0, Cited by 0] [Section 124D(12)] [Section 124D] [Entire Act]

State of Tamilnadu - Subsection

Section 124D(12)(a) in Tamil Nadu District Municipalities Act, 1920

(a)shall be issued with a pass book containing such details relating to such payment of tax as may be prescribed and if the pass book is lost or accidentally destroyed, the executive authority may, on an application made by the person accompanied by such fee as may be fixed by the municipal council, issue to such person a duplicate of the pass book.