Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 269] [Entire Act] Union of India - Subsection Section 269(v) in The Income Tax Act, 1961 (v)in relation to the Union Territory of [Lakshadweep] [ Substituted by the Laccadive, Minicoy and Amindive Islands (Alteration of Name) Adaptation of Laws Order, 1974 (w.r.e.f. 1.11.1973).], the High Court of Kerala;
