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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1) in The Orissa Registration of Births and Deaths Rules, 2001

(1)The extracts of particulars from the register relating to Births or Deaths to be given to an informant; under Section 12 shall been in Form No. 8 or Form No. 10 as the case may be.