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Madhya Pradesh High Court

Mr. Rohtas Goel vs Mp Pollution Control Board Through Shri ... on 14 July, 2025

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

                                                            1




                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                         AT INDORE
                                SINGLE BENCH OF HON'BLE SHRI JUSTICE SUBODH

ABHYANKAR _________________________________ Indore, Dated: 14.07.2025.

Due to paucity of time, following matters could not be taken up, therefore, they are adjourned and are directed to be listed on 14.07.2025.

Serial Nos.

71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81, 82, 83, 84, 86, 87, 87.1, 88, 89, 89.1, 90, 91, 92, 93, 94, 95, 96, 96.1, 97, 98, 99, 100, 101, 101.1, 102, 103, 104.

I.R., if any, passed in any of above mentioned matters to continue till the next date of hearing.

(SUBODH ABHYANKAR) JUDGE Bahar Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 14-07-2025 18:26:30