Section 43(b) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited
(b)Out of the balance of the net profits as remains after allocation under sub-clauses (i) and (ii) above, the following shall be excluded to arrive at the distributable profits -(i)all interests which is overdue;(ii)all interests earned, but not due from members from whom interest is overdue;(iii)commissioning or profits margin earned on such credit sale recovery of which is overdue.
