Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Arunachal Pradesh - Subsection Section 32(2) in Arunachal Pradesh Water Resources Regulatory Authority Act, 2006 (2)Every order made under sub-section f1) shall be laid, as soon as may be, after it is made, before the House of the State Legislature.
