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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(1)(f) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(f)before running electric rolling stock, a confirmatory fel test to check the proper operation of the protective relays in the traction substation shall be conducted.