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Himachal Pradesh High Court

Vinay Bodh vs . Dolekar & Others on 29 September, 2022

Bench: Sabina, Sushil Kukreja

Vinay Bodh Vs. Dolekar & others OSA No.4 of 2016 with .

C.O. No.32 of 2016 29.09.2022 Present: Mr. Sunil Mohan Goel, Advocate, for the appellant.

Mr. Het Ram Thakur, Advocate, for respondents No.2 and 3.

Ms. Devyani Sharma, Advocate, for respondent No.4.

adjournment.

r to Learned counsel for the appellant requests for an As requested, list after two weeks.

( Sabina ) Judge ( Sushil Kukreja ) Judge September 29, 2022 VH ::: Downloaded on - 29/09/2022 20:06:23 :::CIS