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Bengal Presidency - Section

Section 553 in Police Regulations, Bengal , 1943

553. Railway Police to watch illicit traffic and movements of suspicious characters. [§ 12, Act V, 1881].

(a)The Railway Police shall keep a sharp lookout for illicit conveyance of opium and other excisable articles and for persons travelling with unlicensed arms.
(b)They shall carefully watch the movements of travellers and at once communicate any suspicious circumstances to their immediate superior and. if necessary, to the District Police.