Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Himachal Pradesh - Subsection Section 103(2) in The Himachal Pradesh Panchayati Raj Act, 1994 (2)The Government may, by notification, abolish, reduce or exempt any land or any class of land from the levy of the local rate.