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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(4) in The Airports Authority Of India (Amendment) Act, 2003

(4)The lessee, who has been assigned any function of the Authority under sub- section (1), shall have all the powers of the Authority necessary for the performance of such function in terms of the lease.".