Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(1) in The Orissa Development Authorities Rules, 1983

(1)The notice under Sub-section (3) of Section 23 shall be by means of an advertisement in Form III which shall, subject to the provisions of Section 106, be published at least in one local newspaper circulating in the area within the jurisdiction of the Authority.