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[Cites 0, Cited by 0] [Section 11A(1)] [Section 11A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11A(1)(i) in The M.P. Nagariya Kshetron Ke Bhumihin Vyakti (Pattadhruti Adhikaron Ka Pradan Kiva Jana) Rules, 1998

(i)within a period of six months from the date on which the member enters upon his office;