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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 32(2)(ix) in Arunachal Pradesh Colleges and Institutions of Higher Education (Establishment and Regulations) Act, 2010

(ix)the regulation of the use of library, maps, plans, instruments, other laboratory and sports equipments in the institutions of higher learning;