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[Cites 0, Cited by 0] [Section 252] [Entire Act]

State of Jharkhand - Subsection

Section 252(i) in Bihar Education Code, 1961

(i)The Headmaster/Principal of every High/Higher Secondary school must maintain register showing the names of students, who come from long distances and have to travel by train in order to attend school. Arrangement for the purchase of season ticket for all such students must be made forthwith and the number of tickets bought each month should be entered in this register. It should be practically checked by the inspecting officers. The Headmaster/Principal who fails to maintain such a register or maintain it in a perfunctory manner must be suitably dealt with and penalised.