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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(3)(v) in The Wealth-Tax Act, 1957

(v)in relation to the Union territory of ] [Inserted by Act 46 of 1964, Section 27 (w.e.f. 1.4.1965). ][Lakshadweep] [ Substituted by the Laccadive, Minicoy, and Aminidivi Islands (Alteration of Name) Adaptation of Laws Order, 1974, For " Laccadive, Minicoy and Aminidivi Islands" (w.r.e.f. 1.11.1973).][, the High Court of Kerala;