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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Manipur - Subsection

Section 53(1) in The Manipur Co-operative Societies Act, 1976

(1)A Central Society which is provided with money by an Apex Society from the President State Partnership Fund shall, with such moneys, establish a fund to be called the "Subsidiary State Partnership Fund".