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[Cites 0, Cited by 0] [Section 505] [Entire Act]

Bengal Presidency - Subsection

Section 505(d) in Police Regulations, Bengal , 1943

(d)To enable the Finger Print Bureau to send prompt intimation to the district concerned when a member of a registered criminal tribe is arrested, all police officers shall invariably use the special red band form (B.P. Form No. 93) for recording the finger-prints of persons registered under the Criminal Tribes Act, 1924.