Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Nagaland - Subsection

Section 13(3) in Nagaland Registration of Births and Deaths Rules, 1972

(3)Any event which occurred in any previous, year shall be recorded in the register for the year in which it is reported :Provided that no entry shall be interpolated between two entries recorded earlier.