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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in The Indira Gandhi Matritva Sahyog Rules, 2016

(b)"Indira Gandhi Matritva Sahyog Yojana" means the scheme of the Central Government made under clause (b) of Section 4 of the said Act under which maternity benefit of six thousand rupees shall be provided to pregnant women and lactating mothers who are not less than nineteen years of age for first two live births, which presently extended to fifty three pilot districts across the country.