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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Himachal Pradesh - Subsection

Section 83(2)(n) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(n)the manner and procedure to be followed by the Committee for the conduct of its business under sub-section (3) of section 34;