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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Assam - Subsection

Section 72(1)(b) in Guwahati Metropolitan Development Authority Act, 1985

(b)to decide and hear appeals in respect of such other matters and exercised such other powers as may be entrusted to and conferred upon it by the State Government in accordance with the provisions of this Act.