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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(3) in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017

(3)The Powers and functions of the Board of Management shall be such as may be specified by the Statutes including fixation of fee, scholarships & freeships for courses run by the University.