Section 22 in The National Welfare board for Seafarers Rules, 1963
22. Travelling and daily allowances, etc. of members.
- The members of the Board and of any sub-committee thereof shall be entitled to travelling and daily allowance in accordance with the terms and conditions contained in the Government of India, Ministry of Finance Office Memorandum No. F. 6 (26)0E.IV/59, dated the 5th September, 1960, as amended from time to time.
