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[Cites 0, Cited by 0] [Section 72(3)] [Section 72] [Entire Act]

State of Rajasthan - Subsection

Section 72(3)(d) in Rajasthan Public Procurement Rules, 2012

(d)National Savings Certificates and any other script/instrument under National Savings Schemes for promotion of small savings issued by a Post Office in Rajasthan, if the same can be pledged under the relevant rules. They shall be accepted at their surrender value at the time of bid and formally transferred in the name of procuring entity with the approval of Head Post Master.