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State of Haryana - Section

Section 96 in The Haryana New Mandi Townships Building Rules, 1967

96. Proximity of land for subsoil irrigation to water supply - [Section 4(2)(i) and (k)].

- Any person who shall layout or provide a subsoil irrigation work for the disposal of effluent from a septic tank under land shall not construct any part of such work on land lying within the distance of 77 metres (252.62 feet) from any percolation well, tube-well or water course or stream, used or likely to be used for drinking or domestic purposes or for the human consumption or otherwise in such a position as to render any such water liable to pollution.