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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 55(1) in The Registration Act, 1977 (1920 A.D.)

(1)Four such indexes shall be made in all registration offices, and shall be named respectively, Index No. I, Index No. II, Index No. III and Index No. IV.