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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The Mines Rescue Rules, 1985

(2)The Superintendent shall ensure that all the rescue equipment and apparatus kept at the rescue station, rescue rooms and at the entrance of the belowground mines under his control are-
(a)maintained in perfect working order;
(b)inspected by Instructors at specified intervals; and
(c)tests are conducted and adjustments are made.