Delhi High Court - Orders
State (Gnct Of Delhi) vs Netrapal Singh & Ors on 2 August, 2022
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~R-614
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 217/2017 and CRL.M.A. 1346/2016
STATE (GNCT OF DELHI) ..... Appellant
Through: Mr. Satinder Singh Bawa, APP for
the State
Versus
NETRAPAL SINGH & ORS. ..... Respondents
Through: None
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 02.08.2022
1. None has appeared on behalf of the respondents.
2. Let court notice be issued to the respondents as well as their counsel.
3. List on 06.12.2022 in 'Advance List'.
PURUSHAINDRA KUMAR KAURAV, J AUGUST 2, 2022/p Signature Not Verified Digitally Signed By:PRIYA Signing Date:06.08.2022 16:34:24