Himachal Pradesh High Court
State Of H. P. vs . Devi Singh & Ors. on 29 July, 2024
Bench: Tarlok Singh Chauhan, Sushil Kukreja
State of H. P. vs. Devi Singh & Ors.
Cr. A. No. 165 of 2014 29.07.2024 Present: Mr. I. N. Mehta, Mr. Y. W. Chauhan, Sr. Addl. A.Gs.
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with Ms. Sharmila Patial, Mr. Navlesh Verma, Addl.
A.Gs. and Mr. Raj Negi, Dy. A.G., for the appellant.
Mr. Devinder Sharma, Advocate, vice Mr. Maan Singh, Advocate, for the respondents.
Learned vice counsel for the respondents prays for an adjournment on the ground that original counsel is indisposed. Prayer allowed, as not opposed.
List on 02.09.2024.
(Tarlok Singh Chauhan) Judge (Sushil Kukreja) Judge 29th July, 2024 (sanjeev) ::: Downloaded on - 30/07/2024 13:26:59 :::CIS