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[Cites 0, Cited by 0] [Section 138] [Entire Act]

State of Bihar - Subsection

Section 138(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(a)the minimum lateral clearance of half a metre is maintained between any part of a vehicle and any fixture or any re-equipment used in an excavation or tunnelling work after allowing the throw or swing of such fixture or equipment;