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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(g) in The Jammu and Kashmir Shri Amarnath Ji Shrine Act, 2000

(g)to undertake for the benefit of worshippers and pilgrims :-
(i)the construction of buildings for their accommodation ;
(ii)the construction of sanitary work ; and
(iii)the improvement of means of communication ;